Chiraunji Lal vs State Of U.P. And 3 Others
2016 Latest Caselaw 1776 ALL

Citation : 2016 Latest Caselaw 1776 ALL
Judgement Date : 22 April, 2016

Allahabad High Court

Chiraunji Lal vs State Of U.P. And 3 Others on 22 April, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 14644 of 2016
 

 
Petitioner :- Chiraunji Lal
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Bramh Narayan Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned Standing Counsel informs the Court that the issue raised in this writ petition already stands referred to the Larger Bench.

List in the month of October, 2016.

Order Date :- 22.4.2016

Download the LatestLaws.com Mobile App