Smt. Navleenkaur vs Bahvjeet Singh
2016 Latest Caselaw 1768 ALL

Citation : 2016 Latest Caselaw 1768 ALL
Judgement Date : 22 April, 2016

Allahabad High Court

Smt. Navleenkaur vs Bahvjeet Singh on 22 April, 2016

Bench: Arun Tandon, Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 90 of 2014
 

 
Appellant :- Smt. Navleenkaur
 
Respondent :- Bahvjeet Singh
 
Counsel for Appellant :- Ashok Pandey,Vipul Pandey
 
Counsel for Respondent :- Raghuraj Kishor Mishra
 

 
Hon'ble Arun Tandon, J.

Hon'ble Abhai Kumar, J.

Case called out in the revised list.

Nobody is present to press this appeal.

The appeal is dismissed for want of prosecution.

Order Date :- 22.04.2016.

Vinod.

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