Dinesh Kumar Saxena vs Smt. Vimla Devi Saxena
2016 Latest Caselaw 1767 ALL

Citation : 2016 Latest Caselaw 1767 ALL
Judgement Date : 22 April, 2016

Allahabad High Court

Dinesh Kumar Saxena vs Smt. Vimla Devi Saxena on 22 April, 2016

Bench: Arun Tandon, Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 83 of 2014
 

 
Appellant :- Dinesh Kumar Saxena
 
Respondent :- Smt. Vimla Devi Saxena
 
Counsel for Appellant :- Bashir Ahmad Khan
 

 
Hon'ble Arun Tandon, J.

Hon'ble Abhai Kumar, J.

Case called out in the revised list.

Nobody is present to press this appeal.

The appeal is dismissed for want of prosecution.

The interim order, if any, is vacated.

Order Date :- 22.04.2016.

Vinod.

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