Satya Prakash Gupta vs Smt. Santosh Kumari And Others
2016 Latest Caselaw 1760 ALL

Citation : 2016 Latest Caselaw 1760 ALL
Judgement Date : 22 April, 2016

Allahabad High Court

Satya Prakash Gupta vs Smt. Santosh Kumari And Others on 22 April, 2016

Bench: Arun Tandon, Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- FIRST APPEAL FROM ORDER No. - 265 of 2012
 

 
Appellant :- Satya Prakash Gupta
 
Respondent :- Smt. Santosh Kumari And Others
 
Counsel for Appellant :- Swapnl Kumar,Swapnil.Kumar
 
Counsel for Respondent :- Rajesh Kumar
 

 
Hon'ble Arun Tandon, J.

Hon'ble Abhai Kumar, J.

Case called out in the revised list.

Nobody is present to press this appeal.

The appeal is dismissed for want of prosecution.

Order Date :- 22.4.2016

Vinod.

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