Shamshad Khan vs Ashraf And Others
2016 Latest Caselaw 1759 ALL

Citation : 2016 Latest Caselaw 1759 ALL
Judgement Date : 22 April, 2016

Allahabad High Court

Shamshad Khan vs Ashraf And Others on 22 April, 2016

Bench: Arun Tandon, Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1772 of 2012
 

 
Appellant :- Shamshad Khan
 
Respondent :- Ashraf And Others
 
Counsel for Appellant :- Ram Singh
 
Counsel for Respondent :- N.K. Chatterjee,P.K.Rao
 

 
Hon'ble Arun Tandon, J.

Hon'ble Abhai Kumar, J.

Case called out in revised list.

Nobody is present to press this appeal.

The appeal is dismissed for want of prosecution.

Order Date :- 22.4.2016

Vinod.

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