Vinod Varshney @ Pahalwan And 2 ... vs State Of U.P. And Another
2016 Latest Caselaw 1756 ALL

Citation : 2016 Latest Caselaw 1756 ALL
Judgement Date : 22 April, 2016

Allahabad High Court

Vinod Varshney @ Pahalwan And 2 ... vs State Of U.P. And Another on 22 April, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 11453 of 2016
 

 
Applicant :- Vinod Varshney @ Pahalwan And 2 Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Praveen Kumar Giri
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Naheed Ara Moonis,J.

At the request of learned counsel for the applicants put up this case as unlisted on 25.4.2016.

Order Date :- 22.4.2016

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