Smt. Shiv Pyari vs State Of U.P. & Another
2016 Latest Caselaw 1752 ALL

Citation : 2016 Latest Caselaw 1752 ALL
Judgement Date : 22 April, 2016

Allahabad High Court

Smt. Shiv Pyari vs State Of U.P. & Another on 22 April, 2016

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 13
 

 
Case :- CRIMINAL REVISION DEFECTIVE No. - 325 of 2012
 

 
Revisionist :- Smt. Shiv Pyari
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- Sant Ram Sharma
 
Counsel for Opposite Party :- Govt. Advocate,D.S.Parmar
 
Hon'ble Abhai Kumar, J.

On the illness slip of Sri Sant Ram Sharma, learned counsel for the revisionist, the case is passed over for the day.

List peremptorily on 29th April, 2016.

Order Date :- 22.04.2016.

Vinod.

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