Ramai Beldar vs Manoj Tiwari And Another
2016 Latest Caselaw 1747 ALL

Citation : 2016 Latest Caselaw 1747 ALL
Judgement Date : 22 April, 2016

Allahabad High Court

Ramai Beldar vs Manoj Tiwari And Another on 22 April, 2016

Bench: Arun Tandon, Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1167 of 2012
 

 
Appellant :- Ramai Beldar
 
Respondent :- Manoj Tiwari And Another
 
Counsel for Appellant :- Sanjay Kumar Shukla
 
Hon'ble Arun Tandon, J.

Hon'ble Abhai Kumar, J.

Case called out in the revised list.

Nobody is present to press this appeal.

It is dismissed for want of prosecution.

Order Date :- 22.4.2016

Vinod.

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