Dinesh Mishra vs State Of U.P. And Anr.
2016 Latest Caselaw 1746 ALL

Citation : 2016 Latest Caselaw 1746 ALL
Judgement Date : 22 April, 2016

Allahabad High Court

Dinesh Mishra vs State Of U.P. And Anr. on 22 April, 2016

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 13
 

 
Case :- CRIMINAL REVISION DEFECTIVE No. - 277 of 2012
 

 
Revisionist :- Dinesh Mishra
 
Opposite Party :- State Of U.P. And Anr.
 
Counsel for Revisionist :- R.K. Tripathi,Neeraj Singh
 
Counsel for Opposite Party :- Govt. Advocate
 
Hon'ble Abhai Kumar, J.

On the illness slip of Sri R. K. Tripathi, learned counsel for the revisionist, the case is passed over for the day.

List in the next cause list.

Order Date :- 22.04.2016.

Vinod.

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