Lalla Mistri @ Khadim Abbas vs Ashok Kumar Agrawal
2016 Latest Caselaw 1745 ALL

Citation : 2016 Latest Caselaw 1745 ALL
Judgement Date : 22 April, 2016

Allahabad High Court

Lalla Mistri @ Khadim Abbas vs Ashok Kumar Agrawal on 22 April, 2016

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CIVIL REVISION No. - 398 of 2009
 

 
Revisionist :- Lalla Mistri @ Khadim Abbas
 
Opposite Party :- Ashok Kumar Agrawal
 
Counsel for Revisionist :- Arvind Kumar Tewari
 
Counsel for Opposite Party :- M.M.D.Agrawal
 

 
Hon'ble Sudhir Agarwal,J.

As requested passed over for the day.

Order Date :- 22.4.2016

Pravin

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