Smt. Jogindra Kaur vs Agra Development Authority, Agra
2016 Latest Caselaw 1742 ALL

Citation : 2016 Latest Caselaw 1742 ALL
Judgement Date : 22 April, 2016

Allahabad High Court

Smt. Jogindra Kaur vs Agra Development Authority, Agra on 22 April, 2016

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CIVIL REVISION No. - 186 of 2009
 

 
Revisionist :- Smt. Jogindra Kaur
 
Opposite Party :- Agra Development Authority, Agra
 
Counsel for Revisionist :- Salil Kumar Rai
 

 
Hon'ble Sudhir Agarwal,J.

As requested list in the next cause list.

Order Date :- 22.4.2016

Pravin

Download the LatestLaws.com Mobile App