Shamim Ahmad And Anr. vs Dy. Director Of Consolidation ...
2016 Latest Caselaw 1735 ALL

Citation : 2016 Latest Caselaw 1735 ALL
Judgement Date : 22 April, 2016

Allahabad High Court

Shamim Ahmad And Anr. vs Dy. Director Of Consolidation ... on 22 April, 2016

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 18188 of 2016
 

 
Petitioner :- Shamim Ahmad And Anr.
 
Respondent :- Dy. Director Of Consolidation Bareilly And 2 Others
 
Counsel for Petitioner :- Jamil Ahamad Azmi
 
Counsel for Respondent :- C.S.C.,Suresh Dhar Dwivedi
 

 
Hon'ble Abhinava Upadhya,J.

Vakalatnama has been filed by Shri Prabhakar Singh on behalf of the petitioners which is taken on record.

Put up on Wednesday i.e. 27.4.2016 as fresh.

Order Date :- 22.4.2016

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