Citation : 2016 Latest Caselaw 1732 ALL
Judgement Date : 22 April, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- CRIMINAL REVISION No. - 2642 of 2000 Revisionist :- Raj Kumar Patel & Others Opposite Party :- State Of U.P. Counsel for Revisionist :- Ravindra Nath Rai Counsel for Opposite Party :- Govt. Advocate,S.K.Singh Hon'ble Sudhir Agarwal,J.
Passed over for the day on account of illness of Sri Ravindra Nath Rai, learned counsel for revisionists.
Order Date :- 22.4.2016
Pravin
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