Rajendra Kumar Agarwal vs M/S Anil Offset Pvt. Ltd. Thru' ...
2016 Latest Caselaw 1685 ALL

Citation : 2016 Latest Caselaw 1685 ALL
Judgement Date : 21 April, 2016

Allahabad High Court

Rajendra Kumar Agarwal vs M/S Anil Offset Pvt. Ltd. Thru' ... on 21 April, 2016

Bench: Sudhir Agarwal, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - C No. - 43379 of 2002
 

 
Petitioner :- Rajendra Kumar Agarwal
 
Respondent :- M/S Anil Offset Pvt. Ltd. Thru' A.K. Agarwal
 
Counsel for Petitioner :- L.S. Yadav,C.D. Mishra
 
Counsel for Respondent :- C.S.C.,Ashok Srivastava,Ramanand Gupta,Rohan Gupta,S.K. Gupta,Vipin Sinha
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Shamsher Bahadur Singh,J.

Passed over for the day on account of illness of Sri C.D. Mishra, learned counsel for petitioner.

Order Date :- 21.4.2016

Pravin

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