Vineet Kishor Jain & Another vs State Of U.P. Thru' Secy. Nagar ...
2016 Latest Caselaw 1682 ALL

Citation : 2016 Latest Caselaw 1682 ALL
Judgement Date : 21 April, 2016

Allahabad High Court

Vineet Kishor Jain & Another vs State Of U.P. Thru' Secy. Nagar ... on 21 April, 2016

Bench: Sudhir Agarwal, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - C No. - 37650 of 2002
 

 
Petitioner :- Vineet Kishor Jain & Another
 
Respondent :- State Of U.P. Thru' Secy. Nagar Vikas & Ors.
 
Counsel for Petitioner :- Arun Tandon,P.N. Mishra,Ram Milan Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Shamsher Bahadur Singh,J.

As prayed, list in the next cause list.

Order Date :- 21.4.2016

Pravin

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