Smt. Somi And Another vs Ratan Singh
2016 Latest Caselaw 1660 ALL

Citation : 2016 Latest Caselaw 1660 ALL
Judgement Date : 21 April, 2016

Allahabad High Court

Smt. Somi And Another vs Ratan Singh on 21 April, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 138 of 2016
 

 
Appellant :- Smt. Somi And Another
 
Respondent :- Ratan Singh
 
Counsel for Appellant :- Madhusudan Dikshit
 

 
Hon'ble Pramod Kumar Srivastava,J.

Adjourned on the request of learned counsel for the appellants.

Put up this case on 21st July, 2016 as fresh.

It is made clear that neither this appeal has been admitted nor any interim/stay order has been passed in it.

Order Date :- 21.4.2016

Sanjeev

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