Citation : 2016 Latest Caselaw 1658 ALL
Judgement Date : 21 April, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 19 Case :- SECOND APPEAL No. - 1063 of 2015 Appellant :- Sri Thakur Triloki Ji Maharaj Respondent :- Dr. Chandrashekhar Pandey And 4 Ors. Counsel for Appellant :- Jai Prakash Pandey Counsel for Respondent :- Rajesh Chandra Dwivedi,Ananya Pandey,Ashish Dubey Hon'ble Pramod Kumar Srivastava,J.
Adjourned on the request of learned counsel for the appellant.
List this case in the 3rd week of July, 2016 for hearing on the point of admission of second appeal.
It is made clear that neither this appeal has been admitted nor any interim/stay order has been passed in it.
Order Date :- 21.4.2016
Sanjeev
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