Aatish Kumar Drauliya vs State Of U.P.
2016 Latest Caselaw 1653 ALL

Citation : 2016 Latest Caselaw 1653 ALL
Judgement Date : 21 April, 2016

Allahabad High Court

Aatish Kumar Drauliya vs State Of U.P. on 21 April, 2016

Bench: Vipin Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 12530 of 2016
 

 
Applicant :- Aatish Kumar Drauliya
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Shams Uz Zaman
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Vipin Sinha,J.

This is the second bail application filed on behalf of the applicant.

Let this bail application be listed in due course before the appropriate Court along with the record of first bail application.

Order Date :- 21.4.2016

Anand

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