Ramesh Kumar Yadav vs Union Of India And 2 Others
2016 Latest Caselaw 1587 ALL

Citation : 2016 Latest Caselaw 1587 ALL
Judgement Date : 20 April, 2016

Allahabad High Court

Ramesh Kumar Yadav vs Union Of India And 2 Others on 20 April, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 17088 of 2016
 

 
Petitioner :- Ramesh Kumar Yadav
 
Respondent :- Union Of India And 2 Others
 
Counsel for Petitioner :- Jitendra Kumar Yadav,Sanjay Kumar Yadav
 
Counsel for Respondent :- A.S.G.I.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Sri Vijai Raj Pal has put in appearance on behalf respondent nos. 1, 2 and 3.

As prayed by him, six weeks time is granted to file counter affidavit. Rejoinder affidavit, if any, may be filed within a week thereafter.

List this case on 03.08.2016.

Order Date :- 20.4.2016

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