Sahajan Kumar vs Union Of India And 4 Others
2016 Latest Caselaw 1581 ALL

Citation : 2016 Latest Caselaw 1581 ALL
Judgement Date : 20 April, 2016

Allahabad High Court

Sahajan Kumar vs Union Of India And 4 Others on 20 April, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 17112 of 2016
 

 
Petitioner :- Sahajan Kumar
 
Respondent :- Union Of India And 4 Others
 
Counsel for Petitioner :- Vijay Gautam,Vinod Kumar Mishra
 
Counsel for Respondent :- Vivek Singh
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Sri Vivek Singh has put in appearance on behalf of respondents.

As prayed by him, six weeks time is granted to file counter affidavit. Rejoinder affidavit, if any, may be filed within a week thereafter.

List after expiry of the aforesaid period.

Order Date :- 20.4.2016

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