Subhash Yadav vs Nithohar Prasad And 2 Ors.
2016 Latest Caselaw 1570 ALL

Citation : 2016 Latest Caselaw 1570 ALL
Judgement Date : 20 April, 2016

Allahabad High Court

Subhash Yadav vs Nithohar Prasad And 2 Ors. on 20 April, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 373 of 2016
 

 
Appellant :- Subhash Yadav
 
Respondent :- Nithohar Prasad And 2 Ors.
 
Counsel for Appellant :- Namwar Singh,Sanjiv Singh
 

 
Hon'ble Pramod Kumar Srivastava,J.

Adjourned on the request of learned counsel for the appellant.

Put up on 08th July, 2016 as fresh.

Order Date :- 20.4.2016

Sanjeev

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