Kishori Lal vs State Of U.P. And 3 Others
2016 Latest Caselaw 1521 ALL

Citation : 2016 Latest Caselaw 1521 ALL
Judgement Date : 19 April, 2016

Allahabad High Court

Kishori Lal vs State Of U.P. And 3 Others on 19 April, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 32737 of 2015
 

 
Petitioner :- Kishori Lal
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Alok Kumar Yadav,Rateesh Singh
 
Counsel for Respondent :- C.S.C.,Manish Goyal
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List again in the next cause list.

Order Date :- 19.4.2016

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