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Bali Ram Sahani vs State Of U.P.
2016 Latest Caselaw 1511 ALL

Citation : 2016 Latest Caselaw 1511 ALL
Judgement Date : 19 April, 2016

Allahabad High Court
Bali Ram Sahani vs State Of U.P. on 19 April, 2016
Bench: Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 5074 of 2014
 

 
Applicant :- Bali Ram Sahani
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Pawan Kumar Srivastava,Pramod Kumar Sahani
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

At the request of learned counsel for the applicant, list this case in the next cause list.

Order Date :- 19.4.2016

RU

 

 

 
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