M/S Ashoka Insulation & Others vs Union Of India
2016 Latest Caselaw 1503 ALL

Citation : 2016 Latest Caselaw 1503 ALL
Judgement Date : 19 April, 2016

Allahabad High Court

M/S Ashoka Insulation & Others vs Union Of India on 19 April, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 774 of 1994
 

 
Applicant :- M/S Ashoka Insulation & Others
 
Opposite Party :- Union Of India
 
Counsel for Applicant :- Shakeel Ahmad
 
Counsel for Opposite Party :- A.G.A.,Ashok Kumar
 

 
Hon'ble Naheed Ara Moonis,J.

Passed over on the illness slip of Shri Shakeel Ahmad, learned counsel for the applicants.

List this case in the next cause list.

Order Date :- 19.4.2016

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