Citation : 2016 Latest Caselaw 1497 ALL
Judgement Date : 19 April, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - A No. - 10146 of 2016 Petitioner :- Anil Kumar Mishra Respondent :- State Of U.P. And 4 Others Counsel for Petitioner :- Bimla Prasad Counsel for Respondent :- C.S.C. Hon'ble Pradeep Kumar Singh Baghel,J.
Learned Standing Counsel is granted four weeks further time to file counter affidavit. Rejoinder affidavit, if any, may be filed within a week thereafter.
List after expiry of the aforesaid period.
Order Date :- 19.4.2016
AU
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!