Manoj vs State Of U.P.
2016 Latest Caselaw 1491 ALL

Citation : 2016 Latest Caselaw 1491 ALL
Judgement Date : 19 April, 2016

Allahabad High Court

Manoj vs State Of U.P. on 19 April, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL APPEAL No. - 2647 of 2011
 

 
Appellant :- Manoj
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Ch. N.A. Khan
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Passed over on the illness slip of Shri Sandeep Kumar, learned counsel for the appellant.

List this case in the next cause list.

Order Date :- 19.4.2016

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