Triyugi Narayan And 2 Others vs State Of U.P. And 4 Others
2016 Latest Caselaw 1484 ALL

Citation : 2016 Latest Caselaw 1484 ALL
Judgement Date : 18 April, 2016

Allahabad High Court

Triyugi Narayan And 2 Others vs State Of U.P. And 4 Others on 18 April, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 15708 of 2016
 

 
Petitioner :- Triyugi Narayan And 2 Others
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Mithilesh Kumar Tiwari
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List this case on 26.04.2016 among top ten cases.

Order Date :- 18.4.2016

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