Anurag Srivastava vs State Of U.P. And Others
2016 Latest Caselaw 1482 ALL

Citation : 2016 Latest Caselaw 1482 ALL
Judgement Date : 18 April, 2016

Allahabad High Court

Anurag Srivastava vs State Of U.P. And Others on 18 April, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 15682 of 2011
 

 
Petitioner :- Anurag Srivastava
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Siddharth Khare,Shri Ashok Khare
 
Counsel for Respondent :- C. S. C.,Kashif Zaidi
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List in the next cause list.

Order Date :- 18.4.2016

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