Chandra Prakash Mishra Nad ... vs State Of U.P. And 6 Others
2016 Latest Caselaw 1436 ALL

Citation : 2016 Latest Caselaw 1436 ALL
Judgement Date : 13 April, 2016

Allahabad High Court

Chandra Prakash Mishra Nad ... vs State Of U.P. And 6 Others on 13 April, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 16559 of 2016
 

 
Petitioner :- Chandra Prakash Mishra Nad Another
 
Respondent :- State Of U.P. And 6 Others
 
Counsel for Petitioner :- Shambhu Mani Tripathi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned Standing Counsel appears for the State functionaries.

Issue notice to respondent nos. 5 to 7 returnable at an early date. Notice will indicate that they may file counter affidavits.

Steps be taken within ten days.

Learned Standing Counsel may file counter affidavit within six weeks.

List this case in the week commencing 25.07.2016.

Order Date :- 13.4.2016

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