Vikash vs State Of U.P.
2016 Latest Caselaw 1433 ALL

Citation : 2016 Latest Caselaw 1433 ALL
Judgement Date : 13 April, 2016

Allahabad High Court

Vikash vs State Of U.P. on 13 April, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 9701 of 2016
 

 
Applicant :- Vikash
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ravindra Nath Rai,Ashok Kumar Rai
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Pramod Kumar Srivastava,J.

Heard learned counsel for the applicant and learned AGA.

List this case on 24.04.2016 as unlisted.

Order Date :- 13.4.2016

Sanjeev

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