Bittu vs State Of U.P. And Another
2016 Latest Caselaw 1409 ALL

Citation : 2016 Latest Caselaw 1409 ALL
Judgement Date : 12 April, 2016

Allahabad High Court

Bittu vs State Of U.P. And Another on 12 April, 2016

Bench: Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CRIMINAL REVISION No. - 2973 of 2015
 

 
Revisionist :- Bittu
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Revisionist :- Rajesh Kumar Pandey,Rama Shankar Mishra
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Shamsher Bahadur Singh,J.

This case is passed over for the day on the ground of illness of Sri Rama Shankar Mishra, learned counsel for the revisionist.

List in the next cause list.

Order Date :- 12.4.2016

G.S

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