Su Kumar Mitra vs Smt. Kavita Gunnani
2016 Latest Caselaw 1406 ALL

Citation : 2016 Latest Caselaw 1406 ALL
Judgement Date : 12 April, 2016

Allahabad High Court

Su Kumar Mitra vs Smt. Kavita Gunnani on 12 April, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 923 of 2003
 

 
Appellant :- Su Kumar Mitra
 
Respondent :- Smt. Kavita Gunnani
 
Counsel for Appellant :- Satya Prakash Gupta
 

 
Hon'ble Pramod Kumar Srivastava,J.

Heard learned counsel for the parties on the disposal of restoration application.

Put up on 20th April, 2016 for order/judgment.

Order Date :- 12.4.2016

Sanjeev

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