Smt. Suman Lata Sharma & 2 Others vs Govind Swroop & 3 Others
2016 Latest Caselaw 1402 ALL

Citation : 2016 Latest Caselaw 1402 ALL
Judgement Date : 12 April, 2016

Allahabad High Court

Smt. Suman Lata Sharma & 2 Others vs Govind Swroop & 3 Others on 12 April, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 915 of 2015
 

 
Appellant :- Smt. Suman Lata Sharma & 2 Others
 
Respondent :- Govind Swroop & 3 Others
 
Counsel for Appellant :- Pankaj Agarwal
 
Counsel for Respondent :- P.C. Jain
 

 
Hon'ble Pramod Kumar Srivastava,J.

List this case in the next cause list.

Interim order, if any, is extended till the next date of listing.

Order Date :- 12.4.2016

Sanjeev

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