Deepak Rathi And 55 Others vs State Of U.P. And 4 Others
2016 Latest Caselaw 1375 ALL

Citation : 2016 Latest Caselaw 1375 ALL
Judgement Date : 11 April, 2016

Allahabad High Court

Deepak Rathi And 55 Others vs State Of U.P. And 4 Others on 11 April, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 12969 of 2016
 

 
Petitioner :- Deepak Rathi And 55 Others
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Siddharth Khare,Ashok Khare
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List in the next cause list among top ten cases.

Order Date :- 11.4.2016

Download the LatestLaws.com Mobile App