Vishnu Atry vs Union Of India And Another
2016 Latest Caselaw 1363 ALL

Citation : 2016 Latest Caselaw 1363 ALL
Judgement Date : 11 April, 2016

Allahabad High Court

Vishnu Atry vs Union Of India And Another on 11 April, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 16237 of 2016
 

 
Petitioner :- Vishnu Atry
 
Respondent :- Union Of India And Another
 
Counsel for Petitioner :- Devendra Vikram Singh,Ajay Kumar Gautam
 
Counsel for Respondent :- A.S.G.I.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Sri Saurabh Shukla has put in appearance on behalf of respondents.

As prayed by him, six weeks time is granted to file counter affidavit. Rejoinder affidavit, if any, may be filed within a week thereafter.

List in the week commencing 18.07.2016.

Order Date :- 11.4.2016

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