Dr. Ram Raj Singh vs Ramji And 25 Others
2016 Latest Caselaw 1349 ALL

Citation : 2016 Latest Caselaw 1349 ALL
Judgement Date : 11 April, 2016

Allahabad High Court

Dr. Ram Raj Singh vs Ramji And 25 Others on 11 April, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 347 of 2016
 

 
Appellant :- Dr. Ram Raj Singh
 
Respondent :- Ramji And 25 Others
 
Counsel for Appellant :- Jahangir Jamshed Munir
 
Counsel for Respondent :- K.K. Rai
 

 
Hon'ble Pramod Kumar Srivastava,J.

Heard learned counsel for the parties.

Adjourned on the request of learned counsel for the appellant.

List this case in the third week of May, 2016.

It is made clear that neither this appeal has been admitted nor any interim/stay order has been passed in it.

Order Date :- 11.4.2016

Sanjeev

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