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Nand Lal Yadav vs Ramji Yadav
2016 Latest Caselaw 1332 ALL

Citation : 2016 Latest Caselaw 1332 ALL
Judgement Date : 8 April, 2016

Allahabad High Court
Nand Lal Yadav vs Ramji Yadav on 8 April, 2016
Bench: Pramod Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 495 of 2015
 

 
Appellant :- Nand Lal Yadav
 
Respondent :- Ramji Yadav
 
Counsel for Appellant :- Dr. Amar Nath Singh,Shreeprakash Singh
 
Counsel for Respondent :- C.K. Parekh,Raunak Parekh
 

 
Hon'ble Pramod Kumar Srivastava,J.

List this case in the next cause list.

Order Date :- 8.4.2016

Sanjeev

 

 

 
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