Sanjai Kumar & Another vs Director Of Social Welfare , U.P. ...
2016 Latest Caselaw 1309 ALL

Citation : 2016 Latest Caselaw 1309 ALL
Judgement Date : 7 April, 2016

Allahabad High Court

Sanjai Kumar & Another vs Director Of Social Welfare , U.P. ... on 7 April, 2016

Bench: Sudhir Agarwal, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - C No. - 3880 of 2001
 

 
Petitioner :- Sanjai Kumar & Another
 
Respondent :- Director Of Social Welfare , U.P. Lucknow & Others
 
Counsel for Petitioner :- Anil Kumar
 
Counsel for Respondent :- C.S.C.,K.M. Sahai,R.K. Saxena
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Shamsher Bahadur Singh,J.

1. Sri Anil Kumar, learned counsel for petitioners, at the outset states that by efflux of time this writ petition has rendered infructuous and it may be dismissed as such.

2. The writ petition is accordingly dismissed as infructuous.

Order Date :- 7.4.2016

Pravin

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