Anand Kunwar vs State Of U.P. And Another
2016 Latest Caselaw 1299 ALL

Citation : 2016 Latest Caselaw 1299 ALL
Judgement Date : 6 April, 2016

Allahabad High Court

Anand Kunwar vs State Of U.P. And Another on 6 April, 2016

Bench: Tarun Agarwala, Mukhtar Ahmad




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- WRIT - A No. - 15460 of 2016
 

 
Petitioner :- Anand Kunwar
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- Siddharth Khare,Ashok Khare
 
Counsel for Respondent :- C.S.C.,Nisheeth Yadav
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Mukhtar Ahmad,J.

Put up tomorrow i.e 7.4.2016.

Sri Kashif Jaidi, learned counsel appearing for the respondent No.2, U.P. Public Service Commission, Allahabad, will obtain necessary instruction.

Order Date :- 6.4.2016

G.S

(Mukhtar Ahmad,J.) (Tarun Agarwala,J.)

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