Vipin vs State Of U.P.
2016 Latest Caselaw 1295 ALL

Citation : 2016 Latest Caselaw 1295 ALL
Judgement Date : 6 April, 2016

Allahabad High Court

Vipin vs State Of U.P. on 6 April, 2016

Bench: Vikram Nath, Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CAPITAL CASES No. - 1759 of 2015
 

 
Appellant :- Vipin
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- V.P. Gupta
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Vikram Nath,J.

Hon'ble Naheed Ara Moonis,J.

List this appeal in the week commencing 9.5.2016.

Order Date :- 6.4.2016

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