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Mantu Kumar And 2 Others vs Union Of India And 3 Others
2016 Latest Caselaw 1288 ALL

Citation : 2016 Latest Caselaw 1288 ALL
Judgement Date : 6 April, 2016

Allahabad High Court
Mantu Kumar And 2 Others vs Union Of India And 3 Others on 6 April, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 15259 of 2016
 

 
Petitioner :- Mantu Kumar And 2 Others
 
Respondent :- Union Of India And 3 Others
 
Counsel for Petitioner :- Rajesh Kumar Singh
 
Counsel for Respondent :- A.S.G.I.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Sri Narendra Singh has put in appearance on behalf of respondents.

As prayed by him, six weeks time is granted to file counter affidavit. Rejoinder affidavit, if any, may be filed within a week thereafter.

List this case on 19.07.2016 among top ten cases.

Order Date :- 6.4.2016

AU

 

 

 
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