Sureshwar Singh vs Saral Chauhan And Others
2016 Latest Caselaw 1262 ALL

Citation : 2016 Latest Caselaw 1262 ALL
Judgement Date : 4 April, 2016

Allahabad High Court

Sureshwar Singh vs Saral Chauhan And Others on 4 April, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 60 of 1991
 

 
Appellant :- Sureshwar Singh
 
Respondent :- Saral Chauhan And Others
 
Counsel for Appellant :- S.N. Srivastava,Ajay Shanker,C.S. Srivastava,Manoj Kumar Singh,Triveni Shanker
 
Counsel for Respondent :- Shyam Krishna,Abhishek Kumar
 

 
Hon'ble Pramod Kumar Srivastava,J.

List this case in the next cause list.

Order Date :- 4.4.2016

Sanjeev

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