Citation : 2016 Latest Caselaw 1261 ALL
Judgement Date : 4 April, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 19 Case :- SECOND APPEAL No. - 913 of 2015 Appellant :- Vinay Kumar Singh And 2 Others Respondent :- Shyam Sunder Singh And 4 Others Counsel for Appellant :- Rajneesh Sharma,Ashish Jaiswal Counsel for Respondent :- Birendra Singh,Kunal Ravi Singh,Prashant Kumar,Smt. Manjari Singh,Sudhanshu Pandey In Re: Correction application No. 98739 of 2016 Hon'ble Pramod Kumar Srivastava,J.
Heard learned counsel for the parties on the disposal of correction application.
There is no typing or clerical error in the order dated 05.01.2016 passed by this Court. The said judgement does not require any correction.
The correction application is rejected.
Order Date :- 4.4.2016
Sanjeev
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