Suresh Chandra Goswami vs Additional Commissioner ...
2016 Latest Caselaw 1242 ALL

Citation : 2016 Latest Caselaw 1242 ALL
Judgement Date : 4 April, 2016

Allahabad High Court

Suresh Chandra Goswami vs Additional Commissioner ... on 4 April, 2016

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 14853 of 2016
 

 
Petitioner :- Suresh Chandra Goswami
 
Respondent :- Additional Commissioner Judicial And 5 Others
 
Counsel for Petitioner :- Arvind Srivastava,Vikrant Gupta
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

As prayed, put up this matter in the additional cause list on 11th of April 2016 to enable the learned counsel for the petitioner to examine as to whether a tenure holder can surrender his rights in favour of a private person or such a surrender can only be in favour of the State.

Order Date :- 4.4.2016

Download the LatestLaws.com Mobile App