Smt. Vedwati vs State Of U.P. And 4 Others
2016 Latest Caselaw 1204 ALL

Citation : 2016 Latest Caselaw 1204 ALL
Judgement Date : 1 April, 2016

Allahabad High Court

Smt. Vedwati vs State Of U.P. And 4 Others on 1 April, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 6675 of 2016
 

 
Petitioner :- Smt. Vedwati
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Vineeta Dubey,Vinod Kumar Dwivedi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Two months and no more time is granted to learned Standing Counsel to file counter affidavit.

List this case in the week commencing 11.07.2016.

Order Date :- 1.4.2016

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