Ajay Kumar Yadav And 6 Others vs Union Of India And 3 Others
2016 Latest Caselaw 1200 ALL

Citation : 2016 Latest Caselaw 1200 ALL
Judgement Date : 1 April, 2016

Allahabad High Court

Ajay Kumar Yadav And 6 Others vs Union Of India And 3 Others on 1 April, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 6798 of 2016
 

 
Petitioner :- Ajay Kumar Yadav And 6 Others
 
Respondent :- Union Of India And 3 Others
 
Counsel for Petitioner :- Narendra Kumar,Sanjeev Kumar Kushwaha,Shailendra Kumar Verma
 
Counsel for Respondent :- A.S.G.I.,Miss.Harshita.Rani,Uoi
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

As prayed by the learned counsel for the respondent, four weeks time is granted to file counter affidavit.

List after expiry of the aforesaid period.

Order Date :- 1.4.2016

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