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Rudrapratap Singh And 21 Others vs Union Of India And 5 Others
2016 Latest Caselaw 1190 ALL

Citation : 2016 Latest Caselaw 1190 ALL
Judgement Date : 1 April, 2016

Allahabad High Court
Rudrapratap Singh And 21 Others vs Union Of India And 5 Others on 1 April, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 12947 of 2016
 

 
Petitioner :- Rudrapratap Singh And 21 Others
 
Respondent :- Union Of India And 5 Others
 
Counsel for Petitioner :- Nanhe Lal Tripathi
 
Counsel for Respondent :- A.S.G.I.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned Standing Counsel is granted further two weeks time to file counter affidavit.

List in the week commencing 18.04.2016.

The interim order is extended till the next date of listing.

Order Date :- 1.4.2016

AU

 

 

 
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