Citation : 2016 Latest Caselaw 1184 ALL
Judgement Date : 1 April, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - A No. - 7119 of 2016 Petitioner :- Ajay Kumar Deen Dayal Respondent :- State Of U.P. And Another Counsel for Petitioner :- Nand Kishor Mishra Counsel for Respondent :- C.S.C. Hon'ble Pradeep Kumar Singh Baghel,J.
List is revised.
None appears for the petitioner to press this writ petition.
The writ petition is dismissed in default.
Order Date :- 1.4.2016
AU
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