Kishori Lal vs Dy. Director Of Consolidation, ...
2016 Latest Caselaw 1165 ALL

Citation : 2016 Latest Caselaw 1165 ALL
Judgement Date : 1 April, 2016

Allahabad High Court

Kishori Lal vs Dy. Director Of Consolidation, ... on 1 April, 2016

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - B No. - 52434 of 2006
 

 
Petitioner :- Kishori Lal
 
Respondent :- Dy. Director Of Consolidation, Allahabad & Others
 
Counsel for Petitioner :- S.P. Srivastava
 
Counsel for Respondent :- C.S.C.,P.K. Mishra,V.K. Singh
 

 
Hon'ble Sudhir Agarwal,J.

Passed over for the day on account of illness of Sri S.P. Srivastava, learned counsel for petitioner.

Order Date :- 1.4.2016

Pravin

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