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Saryu Prasad & Others vs Addl. Collector/D.D.C. Sant ...
2016 Latest Caselaw 1162 ALL

Citation : 2016 Latest Caselaw 1162 ALL
Judgement Date : 1 April, 2016

Allahabad High Court
Saryu Prasad & Others vs Addl. Collector/D.D.C. Sant ... on 1 April, 2016
Bench: Sudhir Agarwal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - B No. - 61006 of 2006
 

 
Petitioner :- Saryu Prasad & Others
 
Respondent :- Addl. Collector/D.D.C. Sant Kabir Nagar & Others
 
Counsel for Petitioner :- Faujdar Rai,Chandra Kumar Rai
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sudhir Agarwal,J.

1. Let fresh notices be issued to respondents no. 3 and 4 by registered post A.D. as well as Courier as approved by Office Memorandum dated 15.12.2015 under Order V, Rule 9 (3) C.P.C. returnable at an early date.

2. Steps be taken within a week.

Order Date :- 1.4.2016

Pravin

 

 

 
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